(1.) PETITIONER approached this Court with certain grievances regarding tarring of a public road. In case he has still any grievance left, he may approach the first respondent. The writ petition is disposed of as above.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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