(1.) THE parties have settled the matter. One half Court Fee paid on the Memorandum of Appeal will be refunded to the appellant. THE security amount deposited before the Syndicate Bank, Vadakara branch shall be refunded to the appellants. R.F.A. is disposed of as settled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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