ANISH B P Vs. DIRECTOR GENERAL OF POLICE

JUDGEMENT

(1.) THIS is a petition for police protection. Police harassment is also alleged. It is submitted by the Government Pleader that police is not harassing the petitioner and on the basis of the complaint of the petitioner crime was registered against respondents 7 and 8. It is also submitted that police will see that life of the petitioner is not endangered. Recording the above submissions, the writ petition is disposed of.