(1.) THE contentions raised by the Election Commission that the issue involved comes within the jurisdiction of the Election Tribunal is only to be upheld. THE writ petition accordingly will stand dismissed. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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