P D RAMACHANDRAN NAIR Vs. PAVITHRAN

JUDGEMENT

(1.) LEGAL Liaison Officer for the respondent submits that orders have been passed pursuant to Annexure-I judgment. Counselforthepetitionersubmitsthatthe petitioner has got grievance against the order passed and the C.O.C. may be closed reserving the right of the petitioner tochallengetheorder.Thissubmissionis recorded and the C.O.C. is closed.