LAWS(KER)-2007-2-200

MANNATH ABDUL AZEEZ Vs. RAMESH KUMAR KARUNAKARAN NAIR

Decided On February 21, 2007
MANNATH ABDUL AZEEZ MOHAMED Appellant
V/S
MANAGING DIRECTOR Respondents

JUDGEMENT

(1.) BOTH sides agreed that a further amount of Rs.40,000/- (Rs.Fourty thousand only) will be paid within two months from today, failing which the amount will carry interest at the rate of 9% per annum from the date of default till payment. The matter is settled as above.