(1.) ORDER
(2.) PETITIONER who is the 1st accused in Crime No.59/2000 of Alathur Police Station for an offence punishable under secs. 376, 307, 420 and 326 read with sec.34 I.P.C., seeks anticipatory bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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