(1.) WE do not see any public interest in this litigation filed by the petitioner. Therefore, the prayer sought for by the petitioner in this writ petition cannot be granted by us. Accordingly, the writ petition stands rejected without reference to the respondents. Ordered accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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