(1.) The petitioners are the accused in Crime No.54/07 of Pandikkad Police Station registered under Sections 341, 354 and 511 of 366 read with Section 34 IPC. They are in custody since 27.4.2007.
(2.) Heard both sides.
(3.) It is hereby ordered that the petitioners shall be released on bail on each of them executing a bond for Rs.25,000/- with two solvent sureties each for the like sum to the satisfaction of the court below. They shall not in any manner interfere with the investigation. The petitioners are directed that they shall report before the Investigating Officer on every Friday at 10.a.m. until the final report is filed. The application is allowed.