(1.) BOTH sides agreed that a further amount of Rs.15,000/- (Rs.Fifteen thousand only) will be paid within two months from today, failing which the amount will carry interest at the rate of 9% per annum from the date of default till payment. The matter is settled as above.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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