(1.) Complaint of the petitioner in brief is as follows:
(2.) I heard learned Government Pleader also.
(3.) The writ petition is disposed of as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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