(1.) Case of petitioner, in brief, is as follows:
(2.) The second respondent has filed a Counter Affidavit, wherein it is, inter alia, stated as follows:
(3.) The third respondent has filed a Statement. Therein, it is stated as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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