(1.) THIS is a petition of Habeas Corpus. The alleged detenue was present and she stated that she married the petitioner, Sony and she wants to go with Sony. Hence this Habeas Corpus petition is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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