(1.) THIS is a petition under S. 256(2) of the IT Act, 1961 praying for reference of the following two questions:
(2.) SUBSEQUENTLY this was sought to be modified by initiation of action under S. 155 of the IT Act.
(3.) THIS was set aside by the Tribunal on the approach of the assessee.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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