REGENT COMPUTRONICS PVT. LTD.

V.S. Iyer Appellant

V/S

STATE OF KERALA Respondents

Referred Judgements :-

WOOLMINGTON V. THE DIRECTOR OF PUBLIC PROSECUTIONS [REFERRED TO]
CHAN KAU V. REGINAM [REFERRED TO]
KURIAN V. NANDAKUMARAN [REFERRED TO]
BRIJ BHUKHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAI DEV HARI SINGH VS. STATE OF PUNJAB [REFERRED TO]
MATHRI VS. STATE OF PUNJAB [REFERRED TO]
RAMNARAYAN MOR VS. STATE OF MAHARASHTRA [REFERRED TO]
DAHYABHAI CHHAGANBHAI THAKKAR VS. STATE OF GUJARAT [REFERRED TO]
PARBHOO VS. EMPEROR [REFERRED TO]

(1.) I have carefully read the judgment prepared by my learned brother,but I regret my inability to agree with the conclusions.

(2.) * * * *

(3.) * * * *