(1.) This Admiralty Suit is filed seeking the following reliefs:
(2.) An I.A. numbered as 2404 of 2014 had been filed by the plaintiff along with the suit seeking the following interim relief :
(3.) This Court had rendered an interim order dtd. 27/10/2014 in the above I.A., which reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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