LAWS(KER)-2026-1-93

RENJITH LAL Vs. STATE OF KERALA

Decided On January 30, 2026
Renjith Lal Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) This Criminal Appeal has been filed by Sri. Renjith Lal, who is the sole accused in Crime No. 2570/2025 of Kilimanoor Police Station, Thiruvananthapuram.

(2.) Heard the learned counsel for the appellant and the learned Public Prosecutor in detail.

(3.) Today the defacto complainant also appeared in person and he also was heard.