LAWS(KER)-2016-3-211

SMT. SUMA RAJAN Vs. FOOD INSPECTOR, THODUPUZHA CIRCLE

Decided On March 14, 2016
Smt. Suma Rajan Appellant
V/S
Food Inspector, Thodupuzha Circle Respondents

JUDGEMENT

(1.) The accused Nos.1 and 2 in C.C.No.114 of 2002 on the files of the Chief Judicial Magistrate Court,

(2.) Heard.

(3.) The prosecution allegation can be briefly stated thus: -