SCARIA Vs. DISTRICT GEOLOGIST

JUDGEMENT

(1.) These Writ Petitions are related to excavation and transporting ordinary earth by one Sri Scaria who is the writ petitioner in W.P.(C) No. 431/2016. The W.P.(C) No. 1209/2016 is filed by the local resident challenging environmental clearance certificate issued to Sri Scaria.

(2.) The W.P.(C) No. 1466/2016 is filed by another local resident seeking implementation of stop memo Issued by the Local Panchayath.

(3.) W.P.(C) No. 431/2016 is filed by Sri Scaria himself challenging the stop memo issued by the Local Panchayath. Admittedly Sri Scaria obtained environmental clearance. Based on the environmental clearance he is extracting the ordinary earth from the site.