JAYAPRAKASAN N. Vs. DISTRICT CO-OPERATIVE BANK

JUDGEMENT

(1.) This writ petition is filed by the petitioner seeking to set aside the interview dated 20.1.2016 and Ext.P6 rank list published in pursuance to the Gazette notification dated 25.11.2014 in Category No.534/2014 for the post of Peon/Watchman in District Co -operative Bank, Palakkad and for other related reliefs.

(2.) Brief facts for the disposal of the writ petition are thus: -

(3.) Petitioner is an undergraduate and he is working as a Clerk in Peruvemba Ksheera Vyavasaya Sahakarana Sangam Ltd. Peruvamaba, Palakkad. True copy of petitioner's certificate of verification dated 9.4.2015 issued by the second respondent showing his educational qualifications is produced as Ext.P3. And service certificate dated 4.4.2015 issued by his employer is produced as Ext.P4.