REGENT COMPUTRONICS PVT. LTD.

VIJAYALAKSHMI Appellant

V/S

Doraiswami Respondents

Referred Judgements :-

GOWLI BUDDANNA VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
N V NARENDRANATH VS. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH [REFERRED TO]
CHITTUR SERVICE CO OPERATIVE BANK LTD VS. KUMARAN [REFERRED TO]
UTTAM VS. SAUBHAG SINGH & ORS. [REFERRED TO]

JUDGEMENT

(1.) The substantial questions of law arising in this second appeal are thus:

(2.) Defendants 2 and 4 in O.S.No.124 of 1995 on the file of the Court of Munsiff, Chittur are the appellants. The plaintiff and other defendants are the respondents.

(3.) Heard the learned counsel appearing for the appellants and respondents 1 to 3.

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VIJAYALAKSHMI Vs. DORAISWAMI

Referred Judgements :-

JUDGEMENT

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