KERALA WATER AUTHORITY Vs. SIJU MATHEW

JUDGEMENT

(1.) These appeals are filed against the common judgment dated 13/11/2015 in WP(C) No.32496 of 2015 and 32504 of 2015 which concern common issues and hence decided together.

(2.) These appeals are field by the Officers of KWA.

(3.) W.P.C. No. 32496/2015 is filed by Sri. Siju Mathew, who is one of the co-owners of a building for which occupancy certificate has been granted by the Corporation of Cochin on 19/06/2014. The petitioner in WP(C) No.32504/2015 is the other co-owner with reference to the very same building. The total area of the building is 1072.32 sq.meters. The petitioners submitted separate applications for water connection. Since no action was taken in the matter, they have approached this Court seeking direction to the Kerala Water Authority (KWA) to provide water connection to their portion of the building by considering their application.