LAWS(KER)-2006-12-367

RAVEENDRAN V UNNI Vs. DEPUTY FOREST OFFICER

Decided On December 08, 2006
RAVEENDRAN, S/O. V.UNNI Appellant
V/S
DEPUTY FOREST OFFICER, NORTH DIVISION Respondents

JUDGEMENT

(1.) THE writ petition is filed mainly with the following prayer :-