LAWS(KER)-2006-11-193

VIJAYAKUMARI ALIAS CHINNAMMA Vs. M MADHAVAN

Decided On November 29, 2006
VIJAYAKUMARI @ CHINNAMMA D/O. SANKARAN Appellant
V/S
M.MADHAVAN S/O. CHOYI, KOTTOOLY AMSOM Respondents

JUDGEMENT

(1.) THE writ petition is filed mainly with the following prayer :-