MAHEEN SULAIMAN Vs. VELLARADA GRAMA PANCHAYAT

JUDGEMENT

(1.) THE writ petition is filed with the following prayer: i) to issue a writ of mandamus or any other appropriate writ order or direction to respondents to shift the pit for dumping waste in Panachamoodu public market from south western extremely of public market to south eastern or North eastern extremely. THEre is already an interim order dated 7.4.2004 in I.A.No.4901/2004 which reads as follows: