COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. VELLIMALA ESTATE

Referred Judgements :-

NEW JEHANGIR VAKIL MILLS LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA [REFERRED TO]
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
KESHAV MILLS CO LIMITED PETLAD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREAVES COTTON AND COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. INDIAN MOLASSES PRIVATE LIMITED [REFERRED TO]
TEEKOY RUBBERS INDIA LIMITED VS. STATE OF KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SESHASAYEE BROS TRAVANCORE PRIVATE LIMITED [REFERRED TO]