ABAD BUILDERS PVT. LTD. Vs. STATE OF KERALA

Referred Judgements :-

WIPRO LIMITED VS. ASSISTANT COLLECTOR OF CUSTOMS AND OTHERS [REFERRED TO]
JINDAL STAINLESS LIMITED AND ANOTHER VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
TATA IRON AND STEEL CO. LTD. AND ANOTHER VS. STATE OF BIHAR AND OTHERS [REFERRED TO]
SHAHUL HAMEED VS. PRINCIPAL SECRETARY,LOCAL SELF GOVERNMENT [REFERRED TO]
RAVINDER SOOD VS. STATE AND OTHERS [REFERRED TO]
DISTRICT COLLECTOR,ERNAKULAM AND OTHERS VS. FR. JOSE UPPANI AND OTHERS [REFERRED TO]
CHERANELLOOR GRAMA PANCHAYATH,ERNAKULAM AND ANOTHER V. JOE THATTIL [REFERRED TO]
GLOBAL EDUCATION TRUST VS. STATE OF KERALA [REFERRED TO]
BABY M.K. AND OTHERS VS. DISTRICT COLLECTOR,EKM. AND OTHERS [REFERRED TO]
JAGANNATH RAMANUJ DAS VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
SANT SARAN LAL VS. PARSURAM SAHU [REFERRED TO]
BIMAL CHANDRA BANERJEE JAGANNATH PRASAD VS. STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
GENERAL OFFICER COMMANDING IN CHIEF VS. SUBHASH CHANDRA YADAV [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
KUNJ BEHARI LAL BUTAIL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN VS. SIRI RAM [REFERRED TO]
BHARATHIDASAN UNIVESITY VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [REFERRED TO]
STATE OF UTTAR PRADESH VS. SITAPUR PACKING WOOD SUPPLIERS [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHIVALIK AGRO POLY PRODUCTS [REFERRED TO]
CALCUTTA MUNICIPAL CORPO VS. SHERY MERCANTILE PVT LTD [REFERRED TO]
KERALA SAMSTHANA CHETHU THOZHILALI UNION VS. STATE OF KERALA [REFERRED TO]
GUPTA MODERN BREWERIES VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
MAHALAKSHMI SUGAR MILLS CO LTD VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX UDAIPUR VS. MCDOWELL AND CO LTD [REFERRED TO]
UNION OF INDIA VS. S SRINIVASAN [REFERRED TO]
JAFARKHAN VS. KOCHUMARAKKAR [REFERRED TO]
AISHABEEVI VS. SUPERINTENDENT OF POLICE [REFERRED TO]
THE LOCAL LEVEL MONITORING COMMITTEE AND ORS. VS. MARIUMMA AND ORS. [REFERRED TO]
PETROLEUM AND NATURAL GAS REGULATORY BOARD VS. INDRAPRASTHA GAS LIMITED [REFERRED TO]
STATE OF TAMIL NADU AND ORS. VS. TVL. SOUTH INDIAN SUGAR MILLS ASSN. AND ORS. [REFERRED TO]
A. PRABHAKARA REDDY AND CO. VS. STATE OF MADHYA PRADESH AND ORS. [REFERRED TO]
SAJI C.M. VS. STATE OF KERALA AND ORS. [REFERRED TO]
M/S GUJARAT AMBUJA EXPORTS LTD VS. STATE OF UTTARAKHAND [REFERRED TO]
CARDAMOM MARKETING CORPORATION VS. STATE OF KERALA [REFERRED TO]
SHIVADASAN , M.K. AND OTHERS VS. REVENUE DIVISIONAL OFFICER AND OTHERS [REFERRED TO]
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY VS. VIDYA CHETAL [REFERRED TO]
MOHAMMED ASHRAF VS. STATE OF KERALA [REFERRED TO]
STATE OF TAMIL NADU VS. NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION [REFERRED TO]
ABDUL SALAM VS. STATE OF KERALA [REFERRED TO]
BABY VS. DISTRICT COLLECTOR [REFERRED TO]
PHILOMINA JOSEPH VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
RAMESH CHANDRA SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]