GOPESH Vs. STATE OF KERALA

JUDGEMENT

(1.) This Bail Application is filed under Sec. 482 of Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023.

(2.) The petitioner is an accused in Crime No.88/2025 of Medical College Police Station, Kozhikode. The above case is registered against the petitioner alleging offences punishable under Ss. 118(1) of the Bharatiya Nyaya Sanhita (BNS), 2023.

(3.) The prosecution case is that, on 28/1/2025 at about 08.45 PM, one Mr. Nitheesh who is the defacto complainant herein came to his house and at that time, the accused attacked him and caused injuries using a knife and iron pipe. Hence, it is alleged that the accused committed the offence.