STEFY JOHN Vs. STATE OF KERALA

JUDGEMENT

(1.) W.P.(Crl.) No.891/2022 is filed seeking the following reliefs:

(2.) W.P.(Crl.) No.993/2022 is filed seeking the following reliefs:

(3.) When these cases came up for consideration, the Public Prosecutor submitted that the final report in these cases have already been filed and the matter is pending before the jurisdictional Magistrate court.