SANTOSH KARWADE Vs. UNION OF INDIA

Referred Judgements :-

CLARK (PROCURATOR FISCAL,KIRKCALDY) VS. KELLY [REFERRED TO]
MOTILAL SARAF V. UNION OF INDIA [REFERRED TO]
PRADEEP S. WODEYAR VS. STATE OF KARNATAKA [REFERRED TO]
RAM SARUP VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA VS. UNION OF INDIA [REFERRED TO]
R VISWAN MRS NIRMAL CHHIBBAR VS. UNION OF INDIA [REFERRED TO]
A R ANTULAY VS. RAMDAS SRINIWAS NAYAK [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF POLICE DELHI VS. REGISTRAR DELHI HIGH COURT NEW DELHI [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. MAJOR A HUSSAIN IC 14827 [REFERRED TO]
SHIV KUMAR VS. HUKAM CHAND [REFERRED TO]
R SARALA VS. T S VELU [REFERRED TO]
UNION OF INDIA VS. EX FIT LT G S BAJWA [REFERRED TO]
DWARKA PRASAD AGARWAL VS. B D AGARWAL [REFERRED TO]
HIMANSHU SINGH SABHARWAL VS. STATE OF M P [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
AJAY KUMAR VS. STATE [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
K V SHIVA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
SATHYAVANI PONRANI VS. SAMUEL RAJ [REFERRED TO]
SETH BIRADH MAL VS. SETHANI PRABHABHATI KUNWAR [REFERRED TO]
SRIMATI SABITRI THAKURAIN VS. MRSFASAVI [REFERRED TO]
LODD GOVINDOSS KRISHNADOSS VS. RUKMANI BHAI [REFERRED TO]
DEEPAK AGGARWAL VS. KESHAV KAUSHIK [REFERRED TO]
SELVI J. JAYALALITHAA VS. STATE OF KARNATAKA [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [REFERRED TO]
ROJER MATHEW VS. SOUTH INDIAN BANK LTD. [REFERRED TO]
TARSEM KUMAR VS. STATE OF HIMACHAL PRADESH [REFERRED TO]