LAWS(KER)-2025-1-213

KALLANGODAN ABDU LATHEEF Vs. STATE OF KERALA

Decided On January 15, 2025
Kallangodan Abdu Latheef Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) This Revision petition has been filed to review the judgment dtd. 12/11/2024 passed by this Court in W.P. (C) No. 14943 of 2021.

(2.) I have heard the learned Senior Counsel for the review petitioner and the learned Special Government Pleader (Forest).

(3.) The operative portion of the judgment sought to be reviewed reads as follows:-