MUHAMMED YASIR Vs. ALAVI

Referred Judgements :-

BALAKRISHNA SAVALRAM FUJ ARI WAGHINARE DUTTATRAYA GANGARAM PUJARI WAGHMARE MADHAY TUKARAM PUJARI BABU TUKARAM PUJARI WAGHMARE VS. DHYANESHWAR MAHARAJ SANSTHAN [REFERRED TO]
BABULAL VS. RAJ KUMAR [REFERRED TO]
SILVERLINE FORUM PVT LIMITED VS. RAJIV TRUST [REFERRED TO]
SHREENATH VS. RAJESH [REFERRED TO]
RAMKRISHNAN VS. THANKA [REFERRED TO]
VASU VS. K V VARGHESE [REFERRED TO]
SOMAN NAIR VS. STATE OF KERALA [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
MANAKKAL NADAKUMAR, S/O. LATE NARAYANA VARRIER, AGED 56 YEARS, TEACHER, RESIDING AT NAVASAMEDAM, EAST NADA, PAYYANNUR SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR VS. M. SUBRAMANYAN, S/O. LATE LAKSHMIKUTTY VARASSYAR, AGED 74 YEARS, SCHOOL MANAGER, RESIDING AT EAST NADA, PAYYANNUR, SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR, PIN [REFERRED TO]
JINI DHANRAJGIR VS. SHIBU MATHEW [REFERRED TO]