LAWS(KER)-2025-1-137

THANKAPPAN Vs. RAJAN

Decided On January 27, 2025
THANKAPPAN Appellant
V/S
RAJAN Respondents

JUDGEMENT

(1.) These two appeals arise from two suits - O.S.No.201/2006 & O.S.No. 252/2006 on the files of the Munsiff's Court, North Paravoor. Both suits are disposed of by a common judgment by the Trial Court, and hence, both appeals are considered together.

(2.) The appellants in R.S.A No. 549 and 569 of 2011 are the same persons. They are the plaintiffs in O.S.No.201/2006 and the defendants in O.S.No. 252/2006. They are husband and wife.

(3.) The defendants in O.S.No.201/2006 are also husband and wife. The 1st defendant in O.S.No. 201/2006 is the plaintiff in O.S.No. 252/2006.