(1.) These Writ Petitions are connected and therefore, I am disposing of these Writ Petitions by a common judgment. A common question is raised in these Writ Petitions. First, I will narrate the facts in these Writ Petitions separately.
(2.) W.P.(C) No.17277 of 2025
(3.) W.P.(C) No.17321 of 2025
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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