LAWS(KER)-2025-3-183

WILSON K. JOHN Vs. JOINT SECRETARY, INDUSTRIES DEPARTMENT

Decided On March 10, 2025
Wilson K. John Appellant
V/S
Joint Secretary, Industries Department Respondents

JUDGEMENT

(1.) W.P.(C)No.12684 of 2024 has been filed with the following prayers :-

(2.) W.P.(C) No.13596 of 2024 has been filed with the following prayers :-

(3.) W.P.(C) No.32704 of 2024 has been filed with the following prayers :-