REGENT COMPUTRONICS PVT. LTD.

Dig K.Janardhanan Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

UNION OF INDIA VS. MAJOR A HUSSAIN IC 14827 [REFERRED TO]
UNION OF INDIA VS. R K SHARMA [REFERRED TO]
NAKUL DEO SINGH VS. DEPUTY COMMANDANT [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]
INDIAN MARITIME UNIVERSITY VS. VISWANATHAN [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. VISWANATH [REFERRED TO]

(1.) The petitioner, who was working as the Deputy Inspector General of the Coast Guard, has filed the captioned writ petition challenging:

(2.) The short facts necessary for the disposal of this writ petition are as under.

(3.) It is in the afore circumstances that the petitioner has filed the captioned writ petition.