(1.) The prayers in this Original Petition filed under Article 227 of the Constitution of India are as follows:-
(2.) It is submitted that the Execution Petition has been closed. Therefore, the Original Petition has become infructuous. The Original Petition is closed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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