GANGADEVI Vs. BHASKARAN NAIR

JUDGEMENT

(1.) This appeal has been filed at the instance of the 2 nd defendant in O.S.No.809/2012 on the files of the Principal Sub Court, Irinjalakkuda. Respondents are the plaintiff and other defendants.

(2.) Heard the learned counsel for the appellant/2nd defendant and the learned counsel appearing for respondents 1, 3, 4 and 5 who are the plaintiff, defendant Nos.1, 3, 4 and 7 in the suit.

(3.) The parties in this appeal will be referred to as 'plaintiff' and 'defendants' with reference to their status before the trial court hereafter for easy reference.