N. SUBRAMANYA SARMA Vs. E. N.NARAYANA SARMA

Referred Judgements :-

GIYANA SAMBANDHA PANDARA SANNADHI VS. KANDASAMI TAMBIRAN [REFERRED TO]
DHARMAPURAM PANDARA SANNADHI VS. VIRAPANDIYAM PILLAI [REFERRED TO]
ASA BEEVI AND OTHERS VS. SKM KARUPPAN CHETTY [REFERRED TO]
SHAIKH ABDUL RAHIM VS. MST.BARIRA AND OTHERS [REFERRED TO]
CHANDI CHARAN NATH VS. SRIMATI SOMLA BIBI [REFERRED TO]
AVASARALA KONDAL ROW AND ANR VS. ISWARA SANYASI SWAMULAVARU ALIAS AVASARALA KAMAROZU AND ORS [REFERRED TO]
RACHBHA VS. MT MENDHA [REFERRED TO]
SITAL DAS VS. SANT RAM [REFERRED TO]
T Y R SUBBU CHETTYS FAMILY CHARITIES VS. M RAGNAVA MUDALIAR [REFERRED TO]
R S MADDANAPPA DECEASED AFTER HIM VS. CHANDRAMMA [REFERRED TO]
S SHANMUGAM PILLAI AND OFHERS VS. K SHANMUGAM PILLAI [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
SUNDARI VS. LAXMI [REFERRED TO]
KRISHNA SINGH VS. MATHURA AHIR [REFERRED TO]
ALLAHABAD DISTRICT COOPERATIVE LIMITED VS. HANUMAN DUTT TEWARI [REFERRED TO]
B L SREEDHAR VS. K M MUNIREDDY [REFERRED TO]
ANIL RISHI VS. GURBAKSH SINGH [REFERRED TO]
CHIEF CONTROLLING REVENUE AUTHORITY VS. SATYAWATI SOOD [REFERRED TO]
SHYAM SUNDER VS. SIYA RAM [REFERRED TO]
RAI SUNIL KUMAR MITRA VS. THAKUR SINGH [REFERRED TO]
R M M S T SOMASUNDARAM CHETTIAR ALIAS VAIRAVAN CHETTIAR VS. VAITHILINGA MUDALIAR [REFERRED TO]
RAMGOPAL VS. TULSHI RAM [REFERRED TO]
K KOCHUNNI ALIAS MUPPIL NAYAR VS. K KUTTANUNNI ALIAS ELAYA NAYAR [REFERRED TO]
HARISH CHANDRA ROY VS. ATIR MAHMUD [REFERRED TO]
SHEO TAHAL RAM VS. BINAEK SHUKUL [REFERRED TO]
MSGR. XAVIER CHULLICKAL VS. RAPHAEL [REFERRED TO]