LAWS(KER)-2015-7-209

MANEESH P.M. Vs. STATE OF KERALA

Decided On July 16, 2015
Maneesh P.M. Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) THE prayer in this Crl. MC is as follows:

(2.) HEARD . Sri. Mansoor B. H., learned counsel appearing for the petitioner and the learned Public Prosecutor appearing for the respondent -State of Kerala.