K. SODARAN Vs. STATE OF KERALA AND ORS.

Referred Judgements :-

OIL & NATURAL GAS CORPORATION V. M/S. BROTHERS BUILDERS & ENGINEERING PVT. LIMITED [REFERRED TO]
ASSOCIATED ENGINEERING CO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
HINDUSTAN CONSTRUCTION COMPANY LIMITED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF RAJASTHAN VS. PURI CONSTRUCTION COMPANY LIMITED [REFERRED TO]
AROSAN ENTERPRISES LIMITED VS. UNION OF INDIA [REFERRED TO]
T P GEORGE VS. STATEOF KERALA [REFERRED TO]
ISPAT ENGINEERING AND FOUNDRY WORKS VS. STEEL AUTHORITY OF INDIA LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. ALLIED CONSTRUCTIONS [REFERRED TO]
CONTINENTAL CONSTRUCTION LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHAGAWATI OXYGEN LTD VS. HINDUSTAN COPPER LTD [REFERRED TO]
KWALITY MANUFACURING CORPORATION VS. CENTRAL WAREHOUSING CORPORATION [REFERRED TO]
M P HOUSING BOARD VS. PROGRESSIVE WRITERS AND PUBLISHER [REFERRED TO]
G RAMCHANDRA REDDY AND CO VS. UNION OF INDIA [REFERRED TO]
RAVINDRA KUMAR GUPTA AND COMPANY VS. UNION OF INDIA [REFERRED TO]
O P PATHROSE VS. STATE OF KERALA [REFERRED TO]
STATE OF RAJASTHAN VS. FERRO CONCRETE CONSTRUCTION PVT. LTD [REFERRED TO]