MONEY S. Vs. JITHINKUMAR N.

JUDGEMENT

(1.) This appeal is filed by the claimant seeking further enhancement of the compensation. The accident in this case occurred on 23.04.2009 at about 7.30 p.m. while he was walking along Kadavanthra-Kathrikadavu Road towards south. The offending vehicle is a Scooter bearing Reg. No. KL-07AN-6556 which came from northern side and hit the appellant causing serious injuries. He was immediately taken to Indira Gandhi Memorial Hospital, Kadavanthra and from there, he was referred to the Medical Trust Hospital, Ernakulam. He was treated as an inpatient there from 23.04.2009 to 04.05.2009, 27.06.2009 and 28.06.2009.

(2.) The appellant sustained the following injuries:

(3.) Before the Tribunal documentary evidence was adduced as Exts.A1 to A10 and Ext.C1 is the medical certificate issued from the Medical College Hospital, Kottayam certifying the disability.