LAWS(KER)-2005-12-17

REGIONAL TRANSPORT OFFICER Vs. K J BINU

Decided On December 21, 2005
REGIONAL TRANSPORT OFFICER Appellant
V/S
K J BINU Respondents

JUDGEMENT

(1.) The Regional Transport Officer, Idukki, the respondent in the Original Petition, is the appellant before us in this Writ Appeal, filed against the judgment dated 6.4.2001 passed in O.P. No. 8536/2001.

(2.) The respondent herein who was the petitioner in the Original Petition filed the Original Petition, for the following reliefs:--

(3.) The learned Single Judge agreeing with the submissions advanced on behalf of the petitioner disposed of the Original Petition in the following terms: