REGENT COMPUTRONICS PVT. LTD.

COMMISSIONER OF INCOME-TAX Appellant

V/S

SREE NARAYANA TRUST Respondents

Referred Judgements :-

ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD VS. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT [REFERRED TO]

JUDGEMENT

(1.) The Income Tax Appellate Tribunal, Cochin Bench has, pursuant to the judgment of this Court in OP. No. 1960 of 1977, referred to us the following question:

(2.) The objects of the trust, as stated in the deed, are:

(3.) S.2(15) defines charitable purpose as follows:

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COMMISSIONER OF INCOME TAX Vs. NARAYANA TRUST

Referred Judgements :-

JUDGEMENT

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