GLADYS S KODER Vs. INCOME TAX OFFICER

Referred Judgements :-

LALJI HARIDAS VS. R H BHATT [REFERRED TO]
INCOME TAX OFFICER A WARD LUCKNOW VS. BACHU LAL KAPOOR [REFERRED TO]
MANJI DANA VS. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHANDARA AND NAGPUR [REFERRED TO]
JOINT FAMILY OF UDAYAN CHINUBHAI VS. COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
KANTAMANI VENKATA NARAYANA AND SONS VS. FIRST ADDITIONAL INCOME TAX OFFICER RAJAHMUNDRY [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. MANNA G SARABHAI KUM [REFERRED TO]
IN RE: B.P. HALDER & SONS [REFERRED TO]
CHOWDHARY MITHOO MISSAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JOTI PRASAD AGARWAL VS. INCOME TAX OFFICER [REFERRED TO]
GYANI RAM AND CO S VS. INCOME TAX OFFICER [REFERRED TO]
HIRA LAL SUTWALA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
INCOME TAX OFFICER VS. SUBRAMANIA IYER R M [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. MAHALIRAM RAMJIDAS [REFERRED TO]