(1.) THE plaintiff in O.S. No. 140 of 1953 of the Moovattupuzha Munsiff's Court, an endorsee of a document dated 3 -2 -1950, is the petitioner before us. The instrument reads as follows:
(2.) THE lower court has stated:
(3.) ARTICLE 49, Travancore -Cochin Stamp Act, 1125 provides:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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