LAWS(KER)-2024-7-153

MAHESH Vs. STATE OF KERALA

Decided On July 31, 2024
MAHESH Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) The 2nd respondent Malabar Cancer Centre (hereinafter referred to as 'the MCC') at Thalassery is an autonomous institution under the Government of Kerala. It is a registered society under the Societies Registration Act. The Centre invited applications for the post of Lecturers in different faculties by Ext.P1 notification dtd. 23/9/2016.The controversy in this case is regarding the recruitment to the post of Lecturer in Clinical Psychology.

(2.) The educational qualification mentioned in Ext.P1 notification for the post of Lecturer in Clinical Psychology is as follows:-

(3.) The requirement of experience mentioned in Ext.P1 for the post of Lecturer in Clinical Psychology is as follows:-