(1.) This is an application for bail filed under Sec. 483 of the Bharatiya Nagarik Suraksha Sanhita, 2023.
(2.) The petitioner is the sole accused in Crime No.504 of 2024 of Manjeshwar Police Station, Kasargod. He allegedly had committed the offence punishable under Sec. 47(G)(1) of the Kerala Forest Act, 1961.
(3.) Heard the learned counsel for the petitioner and the learned Public Prosecutor.