V.V. ARUN KUMAR Vs. STATE OF KERALA

JUDGEMENT

(1.) The prayers in this Writ Petition (Criminal) filed under Article 226 of the Constitution of India are as follows:

(2.) On 20/12/2023, this Court passed the following order:

(3.) Post on 5/1/2024. The learned Public Prosecutor shall communicate the order to the 1st respondent forthwith." 3. Heard both sides.