PRASANNA Vs. STATE OF KERALA

JUDGEMENT

(1.) The Memorandum of this Writ Petition begins with the famous quotation of the Father of our Nation - Mahatma Gandhiji, that "there are people in the world so hungry, that God cannot appear to them except in the form of bread".

(2.) This Court is fully aware why the petitioner began her pleadings in such manner because, she is the hapless mother of a 16 year old girl, who succumbed to food poisoning, after having consumed a proprietary food article by name "Shawarma", allegedly sold by respondents 7 and 8.

(3.) It is horrifically tragic that what Mahatmaji saw as God, should rob a life.